LexK.SURENDRA MOHAN, PIUS C.KURIAKOSE
1,238 recorded High Court judgment(s) · 2009–2011
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 1238 |
Disposal nature
| DISMISSED | 779 |
| ALLOWED | 235 |
| REMANDED | 92 |
| DISPOSED OF | 81 |
| CLOSED | 16 |
| DISMISSED AS INFRUCTUOUS | 10 |
| DISMISSED FOR DEFAULT | 7 |
| DISMISSED AS WITHDRAWN | 6 |
Recent judgments
- INDUS TOWERS LTD. v. SUB INSPECTOR OF POLICE, KOTTARAKKARA — Kerala High Court (2011-07-22)
- P.K.RAJAPPAN PILLAI v. THE SUPERINTENDENT OF POLICE AND OTHERS — Kerala High Court (2011-07-22)
- UNTAN KUMARAN v. STATE OF KERALA — Kerala High Court (2011-07-22)
- USHAKUMARI & ANOTHER v. STATE OF KERALA & ANOTHER — Kerala High Court (2011-07-22)
- SUDERSANA BABU & ANOTHER v. STATE OF KERALA & OTHERS — Kerala High Court (2011-07-22)
- VALERIC KE PIERIE v. STATE OF KERALA — Kerala High Court (2011-07-22)
- TOWER VISION INDIA PRIVATE LIMITED v. STATE OF KERALA AND OTHERS — Kerala High Court (2011-07-22)
- WIRELESS TT INFO SERVICES LTD v. THE SI OF POLICE,PUTHANKURISU — Kerala High Court (2011-07-22)
- PARAMESWARAN NAIR AND ANOTHER v. STATE OF KERALA AND ANOTHER — Kerala High Court (2011-07-22)
- SHAJI MATHEW v. S.I.OF POLICE,PALLICKAL AND OTHERS — Kerala High Court (2011-07-22)