K.SURENDRA MOHAN, . P.V.ASHA

175 recorded High Court judgment(s) · 2015–2018

Courts

Disposal nature

Recent judgments

• C. RAJENDRAN v. UNION OF INDIA — Kerala High Court (2018-02-28)
• THE ASSISTANT POST MASTER GENERAL (STAFF) v. SUMANGALA FALGUNAN — Kerala High Court (2018-02-22)
• THE STATE OF KERALA v. DR.JAYAKUMAR — Kerala High Court (2017-03-06)
• V.A.SUDHAKARAN v. DIRECTOR GENERAL, INDIAN COUNCIL FOR AGRICULTURAL RESEARCH — Kerala High Court (2016-11-23)
• AJAY JOJO JAMES v. THE ADMISSION SUPERVISORY COMMITTEE — Kerala High Court (2016-07-01)
• UNION OF INDIA v. PAVITHRAN — Kerala High Court (2016-04-08)
• THE SUPERINTENDENT OF POST OFFICES v. B.RAMACHANDRAN — Kerala High Court (2016-04-08)
• THE KERALA PUBLIC SERVICE COMMISSION v. BAIJU S — Kerala High Court (2016-04-08)
• SHEREENA.C v. STATE OF KERALA — Kerala High Court (2016-04-08)
• MUNROETHURUTH GRAMA PANCHAYATH v. KERALA STATE ELECTRICITY BOARD — Kerala High Court (2016-04-08)