LexK.SURENDRA MOHAN, N.NAGARESH
392 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 392 |
Disposal nature
| ALLOWED | 306 |
| DISMISSED | 64 |
| DISPOSED OF | 11 |
| DISMISSED AS WITHDRAWN | 7 |
| DISMISSED AS INFRUCTUOUS | 3 |
| DISMISSED AS NOT PRESSED | 1 |
Recent judgments
- P.GANGADHARAN NAIR v. UNION OF INDIA (UOI) — Kerala High Court (2019-02-27)
- ABRAHAM KURUVILLA v. UNION OF INDIA — Kerala High Court (2019-02-27)
- DILEEP KUMAR S v. UNION OF INDIA (UOI) — Kerala High Court (2019-02-27)
- S.HARIHARAN v. UNION OF INDIA — Kerala High Court (2019-02-27)
- NAZIMA T., v. UNION OF INDIA — Kerala High Court (2019-02-27)
- B.KANNAN v. ASSISTANT PROVIDENT FUND COMMISSIONER (ACCOUNTS) — Kerala High Court (2019-02-27)
- K VISWANATHAN v. UNION OF INDIA — Kerala High Court (2019-02-27)
- P.RAJAN v. UNION OF INDIA — Kerala High Court (2019-02-27)
- SREENIVASAN K. v. UNION OF INDIA (UOI) — Kerala High Court (2019-02-27)
- K.BHASKARAN v. UNION OF INDIA — Kerala High Court (2019-02-27)