LexK.SURENDRA MOHAN, . MARY JOSEPH
552 recorded High Court judgment(s) · 2007–2019
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 552 |
Disposal nature
| DISMISSED | 256 |
| DISPOSED OF | 182 |
| ALLOWED | 39 |
| DISMISSED AS WITHDRAWN | 24 |
| DISMISSED AS NOT PRESSED | 19 |
| CLOSED | 13 |
| DISMISSED AS INFRUCTUOUS | 13 |
| SETTLED | 6 |
Recent judgments
- ALIGARH MUSLIM UNIVERSITY v. ABIDA BEEGUM.V.S — Kerala High Court (2019-02-27)
- THE CHIEF ENGINEER, KERALA STATE ELECTRICITY BOARD v. K.P.ALDON @ ELDHOSE — Kerala High Court (2019-02-27)
- K.M.SEETHI v. FATHIMA — Kerala High Court (2019-02-18)
- C.K.JOHN VALSALAM v. R.JASMINE — Kerala High Court (2019-02-18)
- T.C.POULOSE v. GOVERNMENT OF KERALA — Kerala High Court (2018-12-20)
- THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION v. V.S.ESWARI — Kerala High Court (2018-06-13)
- THE DEPUTY DIRECTOR OF COLLEGIATE EUDCATION v. DR. SHAMEEM.A — Kerala High Court (2018-06-13)
- THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION v. DR. V. ANITHAKUMARI — Kerala High Court (2018-06-13)
- THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION v. DR.K.H.PREMA — Kerala High Court (2018-06-13)
- GOVERNMENT OF KERALA v. THE DIRECTOR OF COLLEGIATE EDUCATION — Kerala High Court (2018-06-13)