K.SURENDRA MOHAN, K.BALAKRISHNAN NAIR

86 recorded High Court judgment(s) · 2007–2009

Courts

Disposal nature

Recent judgments

• M.V.RAGHAVAN v. RETURNING OFFICER — Kerala High Court (2009-03-13)
• K.THANKAMMA v. UNION OF INDIA — Kerala High Court (2009-02-05)
• BIJITH.P. v. K.P.SAVITHA — Kerala High Court (2009-02-05)
• K.N.SREENIVASAN v. SINU S.PANICKER AND OTHERS — Kerala High Court (2009-02-05)
• NABEESA v. STATE OF KERALA — Kerala High Court (2009-02-04)
• BIJULAL KUMAR v. SRI.THULASEEDHARAN THAMPI — Kerala High Court (2009-02-04)
• UNION OF INDIA & OTHERS v. B.GOPINATH — Kerala High Court (2009-02-04)
• SAVITHRI A.K. v. REGIONAL OFFICER OF STATE CO-OPERATIVE — Kerala High Court (2009-02-04)
• S.RADHA DEVI & ANOTHER v. C.B.GOPAKUMAR & ORS. — Kerala High Court (2009-02-03)
• VINCENT KURIAKOSE v. STATE OF KERALA — Kerala High Court (2009-02-03)