K.SURENDRA MOHAN, . K.ABRAHAM MATHEW
89 recorded High Court judgment(s) · 2016–2017
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| Kerala High Court | 89 |
Disposal nature
| DISPOSED OF | 42 |
| DISMISSED | 23 |
| ALLOWED | 13 |
| DISMISSED AS NOT PRESSED | 5 |
| DISMISSED AS WITHDRAWN | 3 |
| CLOSED | 1 |
| REMANDED | 1 |
| DISMISSED WITH COSTS | 1 |
Recent judgments
- ASOKAN K.M v. THE SUPERINTENDENT OF POLICE — Kerala High Court (2017-05-24)
- SANDHYA A.S. v. DISTRICT POLICE CHIEF — Kerala High Court (2016-12-20)
- RATHEESH v. STATE OF KERALA — Kerala High Court (2016-12-20)
- M.N.RAVEENDRAN v. DIRECTOR GENERAL OF POLICE AND OTHERS — Kerala High Court (2016-12-19)
- THE STATE OF KERALA v. T.P.UNNIKRISJNAN — Kerala High Court (2016-12-19)
- DR.REBBEKKA THOMAS v. THE STATE OF KERALA — Kerala High Court (2016-12-19)
- PANIKKAL SONIYA v. NADUVODIYIL RUDRAN — Kerala High Court (2016-12-16)
- PANIKKAL SONIYA v. NADUVODIYIL RUDRAN — Kerala High Court (2016-12-16)
- SABU.P.T v. THE UNION OF INDIA — Kerala High Court (2016-12-16)
- ANUSREE M.A. v. UNION OF INDIA — Kerala High Court (2016-12-14)
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