LexK.SURENDRA MOHAN, C.N.RAMACHANDRAN NAIR
565 recorded High Court judgment(s) · 2007–2012
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 565 |
Disposal nature
| DISMISSED | 264 |
| DISPOSED OF | 117 |
| ALLOWED | 87 |
| PARTLY ALLOWED | 42 |
| REMANDED | 28 |
| CLOSED | 13 |
| DISMISSED AS WITHDRAWN | 9 |
| DISMISSED AS INFRUCTUOUS | 5 |
Recent judgments
- M/S.ABAD FISHERIES v. THE COMMISSIONER OF INCOME TAX, KOCHI. — Kerala High Court (2012-09-27)
- THE COMMISSIONER OF INCOME TAX,COCHIN v. M/S ABAD FISHERIES,KOCHANGADI,KOCHI-2. — Kerala High Court (2012-09-27)
- M/S.PLANT LIPIDS LTD. v. THE COMMISSIONER OF INCOME TAX — Kerala High Court (2012-09-27)
- THE COMMISSIONER OF INCOME TAX, THRISSUR v. THE SOUTH INDIAN BANK LTD, THRISSUR — Kerala High Court (2012-03-27)
- K.HAMZA v. THE REGIONAL TRANSPORT OFFICER — Kerala High Court (2012-03-27)
- R.NOORJAHAN v. STATE OF KERALA — Kerala High Court (2012-03-27)
- F.H.NAZEER AHAMMED v. THE COMMERCIAL TAX OFFICER (AA) — Kerala High Court (2011-12-08)
- JOSE CYRIAC v. THE COMMISSISONER OF INCOME CENTRAL — Kerala High Court (2011-12-08)
- STATE OF KERALA v. P.K.MOHAMMED ALIAS KUMHON — Kerala High Court (2011-09-07)
- THE COMMISSIONER OF INCOME-TAX,TVM v. KERALA LIVESTOCK DEVELOPMET BOARD, TVM — Kerala High Court (2011-09-02)