K.SURENDRA MOHAN, . BABU MATHEW P.JOSEPH

21 recorded High Court judgment(s) · 2012–2012

Courts

Disposal nature

Recent judgments

• SARVAN O.M. v. M/S.ATC TELECOME TOWER CORPORATION (P) LIMITED — Kerala High Court (2012-06-13)
• THANKACHAN.CK v. DEPUTY SUPERINTENDENT OF POLICE — Kerala High Court (2012-04-27)
• NITHIN PRASAD v. SUB INSPECTOR OF POLICE — Kerala High Court (2012-04-27)
• SAINUL ABID v. THE DISTRICT COLLECTOR — Kerala High Court (2012-04-27)
• MURALI K. v. THE CANANRA BANK — Kerala High Court (2012-04-27)
• RIYAS P.A. v. THE KERALA PUBLIC SERVICE COMMISSION — Kerala High Court (2012-04-27)
• A.R.PRAKASH v. K.P.WLSON — Kerala High Court (2012-04-27)
• MARY JOY v. STATE OF KERALA — Kerala High Court (2012-04-27)
• JAYESH v. THE DISTRICT POLICE CHIEF — Kerala High Court (2012-04-24)
• MARY JOSEPH v. STATE OF KERALA — Kerala High Court (2012-04-24)