K.SURENDRA MOHAN, . ANNIE JOHN

213 recorded High Court judgment(s) · 2017–2019

Courts

Disposal nature

Recent judgments

• MOUNT ZION MEDICAL COLLEGE v. THE STATE OF KERALA — Kerala High Court (2019-02-28)
• THE DIRECTOR v. STATE OF KERALA — Kerala High Court (2019-02-28)
• DM EDUCATION RESEARCH FOUNDATION, v. STATE OF KERALA, — Kerala High Court (2019-02-28)
• SREEANJANEYA MEDICAL TRUST v. THE STATE OF KERALA — Kerala High Court (2019-02-28)
• SUDHIN SURENDRAN v. STATE OF KERALA — Kerala High Court (2019-02-28)
• PRESTIGE EDUCATIONAL TRUST v. STATE OF KERALA — Kerala High Court (2019-02-28)
• THE MALANKARA ORTHDOX SYRIAN CHURCH MEDICAL COLLEGE v. STATE OF KERALA — Kerala High Court (2019-02-28)
• JIBIN S. ANAND v. STATE OF KERALA — Kerala High Court (2019-02-28)
• THE CHAIRMAN v. THE STATE OF KERALA — Kerala High Court (2019-02-28)
• THE CHAIRMAN v. THE STATE OF KERALA — Kerala High Court (2019-02-28)