LexK.SURENDRA MOHAN, . A.M.BABU
547 recorded High Court judgment(s) · 2013–2019
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 547 |
Disposal nature
| ALLOWED | 501 |
| DISMISSED | 35 |
| DISPOSED OF | 6 |
| DISMISSED AS WITHDRAWN | 2 |
| DISMISSED AS INFRUCTUOUS | 2 |
| DISMISSED AS NOT PRESSED | 1 |
Recent judgments
- THE SOUTH MALABAR GRAMIN BANK v. THE REGIONAL PROVIDENT FUND COMMISSIONER — Kerala High Court (2019-02-27)
- A MOHANDAS v. UNION OF INDIA — Kerala High Court (2018-10-12)
- P S MURALEEDHRAN NAIR v. UNION OF INDIA — Kerala High Court (2018-10-12)
- P.S.VENUGOPAL v. UNION OF INDIA — Kerala High Court (2018-10-12)
- DR.S.HARIKUMAR v. UNION OF INDIA — Kerala High Court (2018-10-12)
- P.PRATAPA CHANDRAN v. UNION OF INDIA — Kerala High Court (2018-10-12)
- PURUSHOTHAMAN.A v. UNION OF INDIA — Kerala High Court (2018-10-12)
- P.K.MATHEW v. UNION OF INDIA — Kerala High Court (2018-10-12)
- SREEDHARAN K.E. v. UNION OF INDIA (UOI) — Kerala High Court (2018-10-12)
- M. SUBBALEKSHMI v. UNION OF INDIA — Kerala High Court (2018-10-12)