K.SURENDER,K. SARATH

45 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• SAMPURI SRINIVAS v. STATE OF TELANGANA — Telangana High Court (2025-01-09)
• KADI POSANI v. THE STATE OF TELANGANA.,REP.,PP — Telangana High Court (2025-01-09)
• THE STATE OF TELANGANA,REP BY PP., v. BEJJANKI RAMASWAMY, CHIGURUMAMIDI (M) AND 2 OTRS., — Telangana High Court (2025-01-09)
• SYED ABDUL HAMEED, HYDERABAD., v. THE STATE OF TELANGANA, REP PP., — Telangana High Court (2025-01-09)
• B.LAXMAIAH v. THE STATE OF AP., AND 7 OTHERS — Telangana High Court (2025-01-09)
• SOMA MALLESHAM, JAGTIYAL DT., v. THE STATE OF TELANGANA, REP PP., — Telangana High Court (2025-01-09)
• The State of Telangana v. Mohammed Tayyab Lal Mohammed Khan , Tatyyab — Telangana High Court (2024-12-26)
• THE STATE OF TELANGANA REP PP., v. THOTA MAHENDER , MAHESH, GHANPUR (M) AND ANR., — Telangana High Court (2024-12-26)
• STATE OF TELANGANA REP BY PP., v. P.SANYASI RAO, VISAKHAPATNAM DT., — Telangana High Court (2024-12-26)
• THE STATE OF TELANGANA REP BY PP., v. ODIGE GANGARAJU, NIZAMABAD DT AND 2 OTRS., — Telangana High Court (2024-12-26)