LexK.SURENDER
19,251 recorded High Court judgment(s) · 2021–2025
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 19251 |
Disposal nature
| DISPOSED OF NO COSTS | 8860 |
| ALLOWED NO COSTS | 3012 |
| DISMISSED | 2749 |
| DISMISSED AS INFRUCTUOUS | 2188 |
| PARTLY ALLOWED NO COSTS | 1035 |
| WITHDRAWN | 749 |
| DISMISSED AS NON PROSECUTION | 365 |
| ORDERED | 107 |
Recent judgments
- Narahari Prasad v. B.V. SMITHA — Telangana High Court (2025-06-13)
- Gaddam Sadanandam v. The State of Telangana — Telangana High Court (2025-06-13)
- P Praveen Kumar v. The State of Telangana and Another — Telangana High Court (2025-06-13)
- S.Rajeshwari and Another v. The State of Telangana and Another — Telangana High Court (2025-06-13)
- Thigulla Prashanth v. The State of Telangana — Telangana High Court (2025-06-13)
- Rahul Arora Deendayal v. Smt. Prerna Arora — Telangana High Court (2025-06-13)
- TAKKALGA POSHETTY v. Mettu Rukma Bai — Telangana High Court (2025-06-13)
- Major Pankaj Rai v. The State of Telangana — Telangana High Court (2025-06-13)
- Gaddam Sadanandam v. The State of Telangana — Telangana High Court (2025-06-13)
- Madavi,M.V.Ramana v. The State of Telangana and Another — Telangana High Court (2025-06-13)