K.SURENDER,E.V. VENUGOPAL

100 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• Smt.Ujala Sareen v. The State of Telangana And Another — Telangana High Court (2025-06-12)
• Sachin Uppal v. The Sate of Telangana — Telangana High Court (2025-06-12)
• Smt.Ujala Sareen v. The State of Telangana And Another — Telangana High Court (2025-06-12)
• NYALAM CHANDRAIAH v. THE STATE OF TELANGANA — Telangana High Court (2025-06-10)
• Katika Ravi v. The State of Telangana — Telangana High Court (2025-06-10)
• The State of Telangana v. Faiyaz Mehmood Ansari and another — Telangana High Court (2025-05-01)
• Mohd. Khader Mohiuddin v. Faiyaz Mehmood Ansari and 2 Others — Telangana High Court (2025-05-01)
• Mohd Mouzam , Mohd Shanawaz , Shanu v. The state of Telangana — Telangana High Court (2025-05-01)
• Mohd Shareef v. The State of Telangana — Telangana High Court (2025-05-01)
• Faiyaz Mehemood Ansari v. State of Telangana — Telangana High Court (2025-05-01)