K. SURENDER

2,505 recorded High Court judgment(s) · 2025–2026

Courts

Madras High Court

2505

DISPOSED OF	1786
CLOSED	267
ALLOWED	125
DISMISSED	119
ORDERED	49
DISMISSED AS INFRUCTUOUS	48
DISMISSED FOR NON-PROSECUTION	42
DISMISSED AS WITHDRAWAL	25

M.LOGANATHAN v. Regional Provident Fund Commissioner- II — Madras High Court (2026-06-03)
M/s.Summit Tools Corporation, v. The Recovery Officer, — Madras High Court (2026-06-03)
V.Sankar v. The Deputy Registrar — Madras High Court (2026-06-03)
ASHRAF S v. The Secretary to Government — Madras High Court (2026-06-02)
ANNA THOZHIR SANGHAM v. THE GOVERNMENT OF TAMILNADU — Madras High Court (2026-06-02)
General Secretary, v. The Management of Godrej and Boyce, — Madras High Court (2026-06-02)
P.SUBRAMANIAN v. The Secretary — Madras High Court (2026-06-02)
M.P.THIRUNAUKKARASU v. THE REGIONAL PROVIDENT FUND COMMISSIONER — Madras High Court (2026-06-02)
M/s.SABARI INDUSTRIES v. THE DEPUTY DIRECTOR — Madras High Court (2026-06-01)
THE PARK TOWN CO-OPERATIVE WHOLESALE STORES LTD v. T.ARUNA — Madras High Court (2026-06-01)