K.SURENDER,ANIL KUMAR JUKANTI

282 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• THE STATE OF TELANGANA REP BY PP., v. RAJESH KUMAR SHARMA, HYDERABAD., — Telangana High Court (2025-04-29)
• M.Radha Hari Seshu, v. The State of Telangana — Telangana High Court (2025-04-29)
• Rekala Srinivasulu Goud, v. The State of Telangana, — Telangana High Court (2025-03-06)
• KUKATLA KOMARAIAH, KARIMNAGAR DT, TS., v. THE STATE OF TELANGANA, REP PP., — Telangana High Court (2025-03-06)
• THE STATE OF TELANGANA, REP PP., v. NADIPI NARSIMHARAJU GOUD, SANGAREDDY AND 2 OTRS., — Telangana High Court (2025-03-06)
• Sri YERUKALI NARASIMHULU v. STATE OF TELANGANA — Telangana High Court (2025-03-06)
• Md. Sulthan v. The State of Telangana — Telangana High Court (2025-03-06)
• SHAMSHEER KHAN , Shammu v. STATE OF TELANGANA — Telangana High Court (2025-03-06)
• VADLA , BEGARI NARSIMULU, RR.DT., v. THE STATE OF TELANGANA, REP PP., — Telangana High Court (2025-03-06)
• S.RAMADEVI v. THE STATE OF TELANGANA and another — Telangana High Court (2025-03-04)