LexK. SUJANA
8,003 recorded High Court judgment(s) · 2023–2026
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 8003 |
Disposal nature
| ALLOWED NO COSTS | 3713 |
| DISPOSED OF NO COSTS | 1932 |
| DISMISSED | 988 |
| DISMISSED AS INFRUCTUOUS | 398 |
| WITHDRAWN | 305 |
| DISMISSED NO COSTS | 249 |
| PARTLY ALLOWED NO COSTS | 144 |
| COMPROMISE | 137 |
Recent judgments
- Peyyala Kumar v. . State of Telangana — Telangana High Court (2026-05-06)
- Patlavath Suresh v. The State of Telangana, — Telangana High Court (2026-05-06)
- Thakur Sujatha, v. The State of Telangana, — Telangana High Court (2026-05-06)
- Sravanthi Mamidi v. The State of Telangana. — Telangana High Court (2026-05-06)
- Manne Krishank v. The State of Telangana, — Telangana High Court (2026-05-06)
- Jatavath Dasru v. THE STATE OF TELANGANA — Telangana High Court (2026-05-06)
- Balineni Chennakeshava Naidu v. The State of Telangana Through CID, — Telangana High Court (2026-05-06)
- Nenavath Ramesh v. The State of Telangana. — Telangana High Court (2026-05-06)
- Padishala Shivaji, v. State of Telangana, — Telangana High Court (2026-05-06)
- MS. SEJAL PRASHANT AMBATKAR, v. The Superintendent of Customs (Preventive)A — Telangana High Court (2026-05-06)