K. SUGUNA, ELIPE DHARMA RAO
20 recorded High Court judgment(s) · 2006–2008
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| Madras High Court | 20 |
Disposal nature
| DISMISSED | 11 |
| ALLOWED | 8 |
| DISPOSED OF | 1 |
Recent judgments
- S. MERRITON ZACHARI RAJ v. THE GOVT. OF TAMILNADU, REP BY — Madras High Court (2008-07-08)
- STELLA ANNABAI v. PONNU — Madras High Court (2008-07-08)
- JAWAHAR SANTHAKUMAR v. UNION OF INDIA — Madras High Court (2008-04-17)
- T.N.CIVIL SUPPLIES CORPN., v. T.N.C.S.CORPN., EMPLOYEES — Madras High Court (2008-01-31)
- M.GOWRI AMMAL v. THE JOINT SECRETARY — Madras High Court (2007-12-14)
- UNION OF INDIA v. THE REGISTRAR, — Madras High Court (2007-06-20)
- G.PUSHKALA, v. HIGH COURT AT MADRAS, — Madras High Court (2007-06-20)
- R. SUNDAR RAJU, v. V. RAMAKRISHNAN — Madras High Court (2006-11-23)
- R. AZHAGESAN v. THE DEPUTY INSPECTOR GENERAL — Madras High Court (2006-11-23)
- K.MOORTHY v. THE REGIONAL DIRECTOR, — Madras High Court (2006-11-06)
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