LexK. SUGUNA
34 recorded High Court judgment(s) · 2006–2013
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 34 |
Disposal nature
| DISPOSED OF | 14 |
| DISMISSED | 7 |
| DISMISSED FOR DEFAULT | 4 |
| WITHDRAWN DISMISSED | 3 |
| ALLOWED | 2 |
| CLOSED | 2 |
| DISMISSED WITH LIBERTY | 1 |
| DISMISSED AS WITHDRAWAL | 1 |
Recent judgments
- K.RAKKIANNA GOUNDER, v. THE SECRETARY, — Madras High Court (2013-04-05)
- M/S MADRAS CEMENTS LTD v. THE CHIEF REVENUE CONTROLLER — Madras High Court (2012-07-24)
- M/S MADRAS CEMENTS LTD v. THE CHIEF REVENUE CONTROLLER — Madras High Court (2012-07-20)
- THE BRANCH MANAGER v. G.MADHU — Madras High Court (2012-07-17)
- M.DHILLIP KUMAR v. THE PRINCIPAL SECRETARY TO — Madras High Court (2012-04-18)
- K.ARIF BASHA, v. THE PRINCIPAL SECRETARY TO — Madras High Court (2011-11-01)
- KIRAGORI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2011-06-01)
- PALANIVEL, v. THE DISTRICT COLLECTOR, — Madras High Court (2011-06-01)
- P.KUMARESAN, v. THE SUPERINTENDENT OF POLICE — Madras High Court (2011-06-01)
- N.THAMARAI BHARATHI, v. THE MANAGING DIRECTOR — Madras High Court (2011-06-01)