LexK. SUGUNA, A. ARUMUGHASWAMY
242 recorded High Court judgment(s) · 2011–2012
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 242 |
Disposal nature
| DISPOSED OF | 106 |
| DISMISSED | 64 |
| WITHDRAWN DISMISSED | 39 |
| ALLOWED | 16 |
| DISMISSED FOR DEFAULT | 7 |
| CLOSED | 6 |
| DISMISSED AS INFRUCTUOUS | 2 |
| DISMISSED AS WITHDRAWAL | 1 |
Recent judgments
- P.MARIA MISRIA, v. A.MOHAMMED SHAFFI, — Madras High Court (2012-07-12)
- K.VALLI W/O.SARAVANAN v. THE DISTRICT COLLECTOR — Madras High Court (2011-07-01)
- AATHIMOOLAM KANIAN, v. THE DISTRICT COLLECTOR, — Madras High Court (2011-07-01)
- O.SELVARAJ, v. THE DISTRICT COLLECTOR — Madras High Court (2011-07-01)
- NEELAMEGAM, v. THE ADDITIONAL DIRECTOR — Madras High Court (2011-07-01)
- AYANRASAPATTI PANCHAYAT v. THE DISTRICT COLLECTOR — Madras High Court (2011-07-01)
- T.KRISHNAKUMAR v. THE COMMISSIONER OF — Madras High Court (2011-06-29)
- KALUSIVALINGAM, v. THE DISTRICT COLLECTOR — Madras High Court (2011-06-29)
- S. MUTHUSAMI, v. THE DISTRICT COLLECTOR, — Madras High Court (2011-06-29)
- D.MOSES ANTONY, v. THE DISTRICT COLLECTOR — Madras High Court (2011-06-29)