LexK SREENIVASA REDDY
8,709 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 8709 |
Disposal nature
| DISPOSED OF NO COSTS | 2746 |
| ALLOWED NO COSTS | 2436 |
| DISMISSED AS INFRUCTUOUS | 961 |
| WITHDRAWN | 808 |
| DISMISSED NO COSTS | 657 |
| DISMISSED | 515 |
| CLOSED NO COSTS | 404 |
| PARTLY ALLOWED NO COSTS | 90 |
Recent judgments
- JSC Golla Engineering Private Limited v. Oil and Natural Gas Corporation Limited — Andhra Pradesh High Court (2026-05-07)
- Lagadapati Praveen Kumar @Praveen v. State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-06)
- CHANDOLU RAMA LAKSHMI v. CHINTALAPUDI NARENDRA KUMAR — Andhra Pradesh High Court (2026-05-06)
- M/S. PRAKASH ARTS PRIVATE LIMITED v. UNION OF INDIA — Andhra Pradesh High Court (2026-05-06)
- DAKA SAI PRASANNA KUMAR v. SUB INSPECTOR OF POLICE — Andhra Pradesh High Court (2026-05-05)
- SHAIK MUNTAJ BEGUM v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-05)
- THODETI BENZMEN v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-04)
- K BHASKAR RAJU v. K SOWJANYA — Andhra Pradesh High Court (2026-05-03)
- K.HARI KUMARI v. K.SOWJANYA — Andhra Pradesh High Court (2026-05-03)
- KUSAMPUDI HARI KUMARI v. Kusampudi Sowjanya, — Andhra Pradesh High Court (2026-05-03)