K. SREEDHARAN, . MOHIT S. SHAH

28 recorded High Court judgment(s) · 1997–1998

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	11
39-RULE DISCHARGED/DISMISSED @ FH	8
46-ANY OTHER MODE @ FH	3
35-ANY OTHER MODE @ ADM.STAGE	3
42-RULE DISCHARGED @ FH	2
26-DISMISSED @ ADM.STAGE	1

AJIT D PADIWAL v. STATE OF GUJARAT — Gujarat High Court (1998-02-23)
MALVIKABEN BHIKHABHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (1998-01-22)
YADAV JAGDISHKUMAR SUKHLAL v. STATE OF GUJARAT — Gujarat High Court (1998-01-21)
KC PATEL v. STATE OF GUJARAT — Gujarat High Court (1998-01-20)
U P KANGAD v. GOVERNMENT OF GUJARAT — Gujarat High Court (1997-12-26)
VELJI KANTHAD HUMBAL v. STATE OF GUJARAT — Gujarat High Court (1997-12-26)
VISNUBHAI MANIBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (1997-12-11)
CHAMPRAJBHAI R BHAMBHLA v. DISTRICT JUDGE — Gujarat High Court (1997-12-10)
BABUBHAI JETHABHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (1997-12-10)
PATEL MOHANLAL KALYANJI v. STATE OF GUJARAT — Gujarat High Court (1997-12-09)