K. SREEDHARAN, . ANIL R. DAVE

39 recorded High Court judgment(s) · 1998–1998

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	10
26-DISMISSED @ ADM.STAGE	8
39-RULE DISCHARGED/DISMISSED @ FH	6
35-ANY OTHER MODE @ ADM.STAGE	6
42-RULE DISCHARGED @ FH	4
46-ANY OTHER MODE @ FH	3
31-NOTICE DISCHARGED @ ADM.STAGE	1
28-REJECTED @ ADM.STAGE	1

GUJARAT KHET KAMDAR UNION v. STATE OF GUJARAT — Gujarat High Court (1998-05-06)
COUNCIL FOR SOCIAL JUSTICE THROUGH VALJIBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (1998-05-05)
DABHOI NAGARPALIKA v. DAHYABHAI S VANKAR — Gujarat High Court (1998-05-02)
ASHOK C VORA v. STATE OF GUJARAT — Gujarat High Court (1998-05-02)
GURDHARLAL JAGABHAI PATEL DEC THRO'HEIRS & LEGAL REPRES v. STATE OF GUJARAT — Gujarat High Court (1998-05-01)
BHASKARRAY C BUTTE v. STATE OF GUJARAT — Gujarat High Court (1998-04-30)
STATE OF GUJARAT v. GHANSHYAMBHAI THAKORELAL RANA — Gujarat High Court (1998-04-29)
STATE OF GUJARAT v. SAVITABEN MADHUKAR MAKIWANA — Gujarat High Court (1998-04-28)
AMARSINH M RAOL v. D.G.P — Gujarat High Court (1998-04-27)
AMRATLAL KANJIBHAI BAROT v. KD PARMAR OR HIS SUCCESSOR — Gujarat High Court (1998-04-27)