K.SREEDHAR RAO,V.SURI APPA RAO

119 recorded High Court judgment(s) · 2012–2013

Courts

Karnataka High Court

119

DISMISSED	49
ALLOWED	33
DISPOSED	14
Partly Allowed	12
ALLOWED AND REMANDED	7
Dismissed for Non-Prosecution	2
IA/Memo/VK/OP in disposal	2

BASAPPA NINGAPPA KUDAGOL v. SHIVAPPA JATEPPA KUDAGOL — Karnataka High Court (2013-09-11)
SRI R RAMESH BABU v. THE KARNATAKA BOARD OF WAKFS — Karnataka High Court (2013-06-14)
IRANNA ADVEPPA MORABAD v. SHIVAGANGAVVA W/O ADIVEPPA MORABAD, — Karnataka High Court (2013-04-19)
SRI SHIVAJI BASAWANT MURUCHE v. SMT ANUSUYA — Karnataka High Court (2013-03-22)
RAMANNA @ RAMAPPA BASAPPA NAGANNAVAR v. THE STATE OF KARNATAKA — Karnataka High Court (2013-03-15)
SRI.SIDDALINGA S/O BASAPPA, v. THE STATE OF KARNATAKA, — Karnataka High Court (2013-03-15)
M K MANAGOND S/O KALLAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2013-03-15)
DAYANAND GAJANAN PAVASKAR v. SAVITA @ ASMITA DAYANAND PAVASKAR — Karnataka High Court (2013-03-15)
M/S ROBO SILICON PVT. LTD. v. THE TAHSILDAR — Karnataka High Court (2013-03-06)
VIJAYASHREE BUILDERS AND DEVELOPERS v. THE KARNATAKA LOKAYUKTHA — Karnataka High Court (2013-03-05)