LexK.SREEDHAR RAO,S.ABDUL NAZEER
207 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 207 |
Disposal nature
| ALLOWED | 111 |
| DISPOSED | 45 |
| DISMISSED | 44 |
| Partly Allowed | 5 |
| Transferred to Gulbarga | 1 |
| ALLOWED AND REMANDED | 1 |
Recent judgments
- ST PAUL S ENGLISH SCHOOL v. DR N KUMAR — Karnataka High Court (2013-04-19)
- M/S KALAMANI INDUSTRIES v. THE STATE OF KARNATAKA — Karnataka High Court (2013-03-01)
- M/S TUNGABHADRA STONE CRUSHER v. THE STATE OF KARNATAKA — Karnataka High Court (2013-03-01)
- M/S B S R ENGINEERING WORKS v. THE STATE OF KARNATAKA — Karnataka High Court (2013-03-01)
- M/S SIDDESHWAR STONE CRUSHER v. THE STATE OF KARNATAKA — Karnataka High Court (2013-03-01)
- M/S. SRI JAMBULINGEHSWARA STONE CRUSHING v. THE STATE OF KARNATAKA — Karnataka High Court (2013-02-28)
- M/S RAMKY INFRASTRUCTURE LTD v. THE DEPUTY COMMISSIONER — Karnataka High Court (2013-02-28)
- M/S. VEERABHADRA STONE CRUSHERS v. STATE OF KARNATAKA — Karnataka High Court (2013-02-28)
- KESHAVAN V CHALAM v. THE CHIEF SECRETARY — Karnataka High Court (2013-02-28)
- RAVENDRA KUMAR SAINI v. STATE OF KARNATAKA — Karnataka High Court (2013-02-28)