LexK.SREEDHAR RAO,H.BILLAPPA
108 recorded High Court judgment(s) · 2012–2013
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 108 |
Disposal nature
| DISMISSED | 34 |
| ALLOWED | 31 |
| DISPOSED | 30 |
| Partly Allowed | 9 |
| IA/Memo/VK/OP in disposal | 1 |
| ALLOWED AND REMANDED | 1 |
| Abated | 1 |
| Dismissed for Non-Prosecution | 1 |
Recent judgments
- GANGAMMA v. THE STATE OF KARNATAKA — Karnataka High Court (2013-09-16)
- STATE OF KARNATAKA v. VIDYADAR DEVADIGA — Karnataka High Court (2013-06-28)
- STATE OF KARNATAKA v. ANANDA @ RAVI S/O SRIKANTH — Karnataka High Court (2013-06-28)
- STATE BY BYAPPANAHALLI POLICE STATION v. SHARATH LAL S/O SHASHIDHAR — Karnataka High Court (2013-06-28)
- VIDYADAR DEVADIGA v. THE STATE OF KARNATAKA BY BELTHANGADI PS — Karnataka High Court (2013-06-28)
- STATE OF KARNATAKA v. HALESHI @ GUJJI — Karnataka High Court (2013-06-28)
- THE REGISTRAR GENERAL v. IMRAN KHAN S/O REHMAN KHAN — Karnataka High Court (2013-06-28)
- SRI IMRAN KHAN v. THE STATE OF KARNATAKA — Karnataka High Court (2013-06-28)
- SRI ANANDA @ RAVI v. THE STATE THROUGH KOTE POLICE — Karnataka High Court (2013-06-28)
- STATE BY BYAPPANAHALLI POLISE STATION v. SHARATH LAL S/O SHASHIDHAR — Karnataka High Court (2013-06-28)