K.SREEDHAR RAO,B.S.INDRAKALA

94 recorded High Court judgment(s) · 2012–2013

Courts

Disposal nature

Recent judgments

• THE STATE OF KARNATAKA v. MALLANNA @ MALLAPPA S/O HANAMANTRAYA BARANAL ORS — Karnataka High Court (2013-02-08)
• THE STATE BY GOGI POLICE STATION v. MARALINGAPPA S/O BASSANGOUDA POLICE PATIL — Karnataka High Court (2013-02-08)
• THE STATE BY MANGALOOLI POLICE STATION v. SANGAPPA S/O SHETTAPPA CHOWHAN — Karnataka High Court (2013-02-08)
• H M NANJUNDASWAMY v. THE CHIEF SECURITY COMMISSIONER — Karnataka High Court (2013-02-08)
• STATE OF KARNATAKA BY v. VIJAY MOHAN SINGH — Karnataka High Court (2013-02-08)
• THE STATE THROUGH NIMBARGA POLICE STATION v. CHANDRASHEKAR S/O JETTEPPA GASTI — Karnataka High Court (2013-02-08)
• THE STATE OF KARNATAKA v. SURESH S/O KALYANRAO BELLURKAR — Karnataka High Court (2013-02-08)
• THE STATE OF KARNATAKA v. PRABHU APPASHI TAMBE — Karnataka High Court (2013-02-08)
• KARNATAKA STATE ROAD TRANSPORT CORPORATION v. THE REGIONAL TRANSPORT AUTHORITY — Karnataka High Court (2013-01-11)
• NATIONAL EDUCATION SOCIETY v. SRI K N VENAKASUBRAMANYAM — Karnataka High Court (2012-11-23)