K.SREEDHAR RAO,A.S.BOPANNA

56 recorded High Court judgment(s) · 2012–2012

Courts

Disposal nature

Recent judgments

• H B GONAL HINDU v. THE STATE OF KARNATAKA — Karnataka High Court (2012-02-09)
• SMT.SUMAN v. THE MANAGING DIRECTOR — Karnataka High Court (2012-02-08)
• SMT. GUJARAVVA W/O RAMAPPA LAMANI v. THE ASSISTANT COMMISSIONER — Karnataka High Court (2012-02-08)
• VEDPRAKASH S/O SHIVANAND ANAD v. THE COMMISSIONER — Karnataka High Court (2012-02-08)
• SRI T P SRIRAMULU v. THE STATE OF KARNATAKA — Karnataka High Court (2012-02-07)
• SMT. PADMA W/O MAHESH KONNUR @ NAIK v. MAHADEV YELLAPPA MARAGOANKAR, — Karnataka High Court (2012-02-06)
• GEETA W/O KESHAV PANDHARI, v. THE SPECIAL LAND ACQUISITION OFFICER, — Karnataka High Court (2012-02-06)
• AGRICULTURAL PRODUCE MARKETING COMMITTEE v. RAMACHANDRAREDDI — Karnataka High Court (2012-02-06)
• BASAVARAJ S/O. VEERABHADRAPPA SAJJAN v. THE LAND ACQUISITION OFFICER, — Karnataka High Court (2012-02-06)
• THE ASSISTANT COMMISSIOENR v. QUASAMI JANAB AJAMATALLA SALAMULLA — Karnataka High Court (2012-02-03)