LexK.SREEDHAR RAO
1,177 recorded High Court judgment(s) · 2004–2017
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 1177 |
Disposal nature
| DISMISSED | 590 |
| ALLOWED | 230 |
| DISPOSED | 210 |
| Dismissed for Non-Prosecution | 64 |
| Partly Allowed | 41 |
| REJECTED | 15 |
| ALLOWED AND REMANDED | 13 |
| Remanded | 6 |
Recent judgments
- BABURAO FAKIRA PATIL v. WAMAN TOPANNA SULGEKAR — Karnataka High Court (2017-06-19)
- SRI HALAGAPPA v. SRI H C BASAVARAJU — Karnataka High Court (2013-10-09)
- SMT UMA JAGADISH W/O LATE K JAGADISH v. SRI M VENKATESH BABU — Karnataka High Court (2013-10-08)
- K S RAMACHANDRA v. SRI KRISHNE GOWDA — Karnataka High Court (2013-09-19)
- SRI K.N. RAMACHANDRA v. SRI MUNIKRISHNAPPA — Karnataka High Court (2013-09-17)
- SHANKARAPPA v. K M VISHWANTHA — Karnataka High Court (2013-09-16)
- SMT JANAMMA v. M/S FISHEYE CREATIVE SOLUTIONS PVTLTD., — Karnataka High Court (2013-09-13)
- THE VIJAYA BANK v. SRI B.S. ANIL KUMAR — Karnataka High Court (2013-09-12)
- H MANJA NAIKA v. SOMASHEKARA GOWDA PATIL — Karnataka High Court (2013-09-12)
- SRI YOGESHA @ YOGESHACHARI v. NEELA — Karnataka High Court (2013-09-11)