K.SOMASHEKAR,VENKATESH NAIK T

330 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• SRI GULLU G TALREJA ALIAS PRAKASH G TALREJA, v. SRI SANJAY ABBAS KHAN — Karnataka High Court (2025-05-15)
• SMT. SARALA v. SMT. PADMAVATHI — Karnataka High Court (2025-05-15)
• NAGESH S v. THE STATE OF KARNATAKA — Karnataka High Court (2025-05-02)
• BASAVARAJ v. PADAMAMMA — Karnataka High Court (2025-04-29)
• SRI SIDDEGOWDA v. SMT YASHODHAMMA — Karnataka High Court (2025-04-29)
• SMT M JYOTHI v. SRI TUSHAR GIRI NATH I A S — Karnataka High Court (2025-04-29)
• MRS. ASHA SOMASHEKHAR v. SMT. SHOHA D SIRDESAI — Karnataka High Court (2025-04-28)
• SMT. ROJA RANI. K v. H. T. DAYANAND — Karnataka High Court (2025-04-28)
• SRI SHIVASWAMY v. SMT VIJAYALAKSHMI — Karnataka High Court (2025-04-28)
• SMT LINGAMMA v. SMT NANJAMMA — Karnataka High Court (2025-04-28)