K.SOMASHEKAR,UMESH M ADIGA

444 recorded High Court judgment(s) · 2017–2025

Courts

Karnataka High Court

444

DISMISSED	201
DISPOSED	95
Partly Allowed	63
DROPPED	39
ALLOWED	16
ALLOWED AND REMANDED	12
Dismissed for Non-Prosecution	7
REJECTED	7

SRI. M.D. RAMAIAH v. STATE OF KARNATAKA — Karnataka High Court (2025-01-25)
THE BRANCH MANAGER v. SMT GANGAMMA — Karnataka High Court (2025-01-25)
USHA NARAYANA RAO v. M/S VINOD BROTHERS — Karnataka High Court (2024-10-25)
USHA NARAYANA RAO v. M/S VINOD BOTHERS — Karnataka High Court (2024-10-25)
SRI. BASANAGOUDA R PATIL (YATNAL) v. STATE OF KARNATAKA — Karnataka High Court (2024-08-29)
THE STATE OF KARNATAKA v. H M RUDRESH — Karnataka High Court (2024-03-20)
SRI RAVI NAIK U. S. v. THE STATE OF KARNATAKA — Karnataka High Court (2024-03-20)
SRI.C.RAMAKRISHNA v. THE STATE OF KARNATAKA — Karnataka High Court (2024-03-20)
UNION OF INDIA v. MS M S SUDHA — Karnataka High Court (2024-03-15)
SRI. MANJUNATHA S.D v. THE STATE OF KARNATAKA — Karnataka High Court (2024-03-12)