K.SOMASHEKAR,T.G. SHIVASHANKARE GOWDA

25 recorded High Court judgment(s) · 2018–2023

Courts

Disposal nature

Recent judgments

• RAHAMATHULLAH v. STATE BY — Karnataka High Court (2023-06-09)
• SHEKHARAPPA v. STATE OF KARNATAKA — Karnataka High Court (2022-12-16)
• AVINASH v. STATE BY HOLEHONNUR POLICE STATION — Karnataka High Court (2022-12-16)
• SRI KADIRESH v. STATE OF KARNATAKA — Karnataka High Court (2022-12-09)
• SRI SOMESHA H M @ PUTTA v. STATE OF KARNATAKA — Karnataka High Court (2022-11-18)
• ASIM SHARIFF v. STATE BY NIA HYDERABAD — Karnataka High Court (2022-11-18)
• CHANDRASHEKAR P v. THE STATE OF KARNATAKA BY — Karnataka High Court (2022-11-18)
• SRI C GOVINDARAJU v. THE STATE OF KARNATAKA — Karnataka High Court (2022-11-04)
• GOWRAMMA v. STATE OF KARNATAKA — Karnataka High Court (2022-11-04)
• SRI CHANDRA v. THE STATE OF KARNATAKA — Karnataka High Court (2022-11-04)