K.SOMASHEKAR,SHIVASHANKAR AMARANNAVAR

45 recorded High Court judgment(s) · 2020–2024

Courts

Disposal nature

Recent judgments

• MR IRFAN PASHA v. NATIONAL INVESTIGATION AGENCY — Karnataka High Court (2024-08-21)
• SRI VASU K V v. THE GENERAL MANAGER — Karnataka High Court (2024-06-22)
• SYED ALI v. STATE BY VYALIKAVAL P S — Karnataka High Court (2023-08-04)
• MAHADEVA v. THE SPECIAL DEPUTY COMMISSIONER FOR URBAN LAND CEILING — Karnataka High Court (2023-08-04)
• SRI D REDDEPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2022-09-05)
• SMT. RADHA v. STATE OF KARNATAKA — Karnataka High Court (2022-07-21)
• SYED ALI v. STATE BY VYALIKAVAL P S — Karnataka High Court (2022-07-21)
• MURTHY NAIKA v. THE STATE OF KARNATAKA — Karnataka High Court (2022-07-20)
• SYED ABBAS v. NATIONAL INVESTIGATING AGENCY — Karnataka High Court (2022-07-19)
• ATEEQ AHMED v. NATIONAL INVESTIGATING AGENCY — Karnataka High Court (2022-07-19)