K.SOMASHEKAR,S RACHAIAH

113 recorded High Court judgment(s) · 2024–2025

Courts

Karnataka High Court

113

DROPPED	44
DISPOSED	27
DISMISSED	26
ALLOWED	11
Dismissal for Non Compliance of Office Objections	2
Dismissed for Non-Prosecution	2
Partly Allowed	1

RUDRESH T v. THE STATE OF KARNATAKA — Karnataka High Court (2025-01-13)
THE MANAGING DIRECTOR BESCOM v. RAMAKRISHNAPPA — Karnataka High Court (2024-12-20)
SALMA @ SALMA KHANAM v. STATE OF KARNATAKA BY — Karnataka High Court (2024-12-19)
NAVANEET v. STATE BY RAMAPURA POLICE — Karnataka High Court (2024-12-03)
SRI MAHADEVA v. STATE OF KARNATAKA — Karnataka High Court (2024-12-03)
SIDDESH NAIK v. STATE OF KARNATAKA — Karnataka High Court (2024-11-28)
SALEEMA v. STATE OF KARNATAKA BY — Karnataka High Court (2024-11-25)
PRADEEP KUMAR v. STATE OF KARNATAKA — Karnataka High Court (2024-11-21)
SHASHIKUMAR V.R @ SHASHI v. THE STATE OF KARNATAKA — Karnataka High Court (2024-11-12)
SRI. CHANGULANDA v. STATE OF KARNATAKA — Karnataka High Court (2024-11-06)