K.SOMASHEKAR,RAVI MALIMATH

102 recorded High Court judgment(s) · 2016–2017

Courts

Disposal nature

Recent judgments

• THE STATE OF KARNATAKA v. BASAVARAJ S/O. IRAPPA BALIKAI — Karnataka High Court (2017-01-25)
• NARAYAN S/O RAMA NAIK v. THE STATE OF KARNATAKA — Karnataka High Court (2017-01-25)
• PADMAKAR @ PADDU ABHAY UPADHEY @ PANDIT v. THE STATE OF KARNATAKA — Karnataka High Court (2017-01-25)
• SMT. YALLAMMA W/O ANALAPPA GONDABAL, v. SUNITA W/O MANJUNATH GONDABAL, — Karnataka High Court (2017-01-25)
• BASAVARAJ S/O. IRAPPA BALIKAI v. THE STATE OF KARNATAKA — Karnataka High Court (2017-01-25)
• RAYAPPA S/O. PADMAPPA KURKURI v. NAGAPPA S/O. PAYAPPA KURKURI — Karnataka High Court (2017-01-25)
• RAJESAB S/O RAMZANSAB HOSAMANI v. THE STATE OF KARNATAKA, — Karnataka High Court (2017-01-24)
• KUMAR HANMANTAGOUDA v. CHANNAVVA W/O.HANMANTAGOUDA SHETTANAGOUDA — Karnataka High Court (2017-01-23)
• GEETA W/O LATE RAMACHANDRA HANGAL v. THE STATE OF KARNATAKA BY — Karnataka High Court (2017-01-23)
• THE STATE v. MANJUNATH — Karnataka High Court (2017-01-23)