K.SOMASHEKAR,RAJESH RAI K

437 recorded High Court judgment(s) · 2019–2024

Courts

Karnataka High Court

437

DISMISSED	157
DROPPED	97
DISPOSED	75
ALLOWED	41
Partly Allowed	28
Dismissed for Non-Prosecution	25
ALLOWED AND REMANDED	8
REJECTED	3

SRI SATHISH v. SRI K N NAGARAJ — Karnataka High Court (2024-12-20)
SMT. T KAMALA BAI v. SMT. PREMA BAI — Karnataka High Court (2024-12-20)
SMT. SHANTA KUMARI v. SRI. RAMAKRISHNA DUTTA TRUST — Karnataka High Court (2024-12-20)
HIDAYATHULLA K.A v. SMT. VANDITA SHARMA — Karnataka High Court (2024-12-20)
SHRI. R. RADHAKRISHNA RAO v. SHRI. R. KRISHNAMURTHY — Karnataka High Court (2024-12-19)
B G BALASUBRAMANYA v. NETHRA G — Karnataka High Court (2024-12-19)
SHRI K V NATARAJ v. SMT C S VIJAYA KUMARI — Karnataka High Court (2024-12-19)
NAGARAJAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2024-12-19)
MR GOLLARAHALLI VIJAY v. MR KUMAR NAIK G — Karnataka High Court (2024-12-19)
SRI PRAKASH v. SRI GANGABYLAIAH (DEAD) SRI HANUMANTHARAJU — Karnataka High Court (2024-12-19)