K.SOMASHEKAR,P.N.DESAI

33 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• K SHANTHAMMA v. A.V. KRISHNAMURTHY — Karnataka High Court (2022-06-24)
• STATE OF KARNATAKA v. A V KRISHNAMURTHY — Karnataka High Court (2022-06-24)
• THE STATE OF KARNATAKA v. K B GANESH — Karnataka High Court (2022-02-25)
• M CHANDRASHEKAR v. STATE BY DEVANAHALLI POLICE STATION — Karnataka High Court (2022-02-24)
• THE STATE OF KARNATAKA v. CHANDRASHEKAR — Karnataka High Court (2022-02-24)
• THE STATE OF KARNATAKA v. SRI CHANDRASHEKAR — Karnataka High Court (2022-02-24)
• STATE OF KARNATAKA v. SOMEGOWDA — Karnataka High Court (2022-02-23)
• THE STATE BY BELURU v. SRI PRAKASH — Karnataka High Court (2022-02-18)
• STATE BY ANAVATTI POLICE STATION v. VASANTHA @ VASANTHAKUMAR M.P. — Karnataka High Court (2022-02-17)
• SRI. MALLIKARJUNA v. SRI. VASANTHA @ VASANTHAKUMAR M.P. — Karnataka High Court (2022-02-17)