K.SOMASHEKAR,M.I.ARUN

39 recorded High Court judgment(s) · 2021–2021

Courts

Karnataka High Court

DISMISSED	12
ALLOWED	10
DISPOSED	8
Partly Allowed	4
Dismissed for Non-Prosecution	3
REJECTED	1
DROPPED	1

MAHADEVI W/O. DHONDIRAM BHIVASHE v. SULOCHANA W/O. MARUTI PATIL — Karnataka High Court (2021-04-22)
SAGAR S/O ANNASU SALUNKE @ PATIL v. THE STATE OF KARNATAKA — Karnataka High Court (2021-04-20)
NINGESH @ NINGAPPA v. STATE OF KARNATAKA — Karnataka High Court (2021-04-20)
RAJU S/O VENKATRAO DESAI v. THE STATE OF KARNATAKA — Karnataka High Court (2021-04-20)
VEERESH S/O BASAVARAJ HEERA @ SAHUKAR v. THE STATE OF KARNATAKA — Karnataka High Court (2021-04-20)
ASHOK @ MADIWALAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2021-04-20)
STATE OF KARNATAKA v. ROOPESH GENU GOUDA @ GANAGI — Karnataka High Court (2021-04-19)
RAMESH S/O SURESHAPPA HAVANUR v. STATE OF KARNATAKA THROUGH — Karnataka High Court (2021-04-19)
MANJULA W/O MAHADEV SUNAGAR v. REKHA W/O RAJU SUNAGAR — Karnataka High Court (2021-04-12)
KARIBASANAGOUDA S/O KALANA GOWDA v. KALAMMANAVARA NINGAPPA S/O ADIVEPPA — Karnataka High Court (2021-04-08)