K.SOMASHEKAR,K.N.PHANEENDRA

69 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• ASIF PASHA @ ASIF v. STATE OF KARNATAKA — Karnataka High Court (2019-02-08)
• H M HALASWAMY v. STATE OF KARNATAKA — Karnataka High Court (2019-01-11)
• KARTHIK @ KARTHIK KUMAR v. STATE BY DABASPET POLICE — Karnataka High Court (2019-01-11)
• PREMA @ SHANTHA v. STATE BY AMRUTHAHALLI POLICE — Karnataka High Court (2018-12-20)
• SMT VIMALA T v. THE STATE OF KARNATAKA — Karnataka High Court (2018-12-19)
• RAVISHA v. STATE OF KARNATAKA — Karnataka High Court (2018-12-19)
• N. RAVI v. STATE OF KARNATAKA — Karnataka High Court (2018-12-19)
• NARASIMHA @ KARIYA v. STATE OF KARNATAKA — Karnataka High Court (2018-12-19)
• SMT CHAGANTI VENKATA PADMA v. THE STATE OF KARNATAKA — Karnataka High Court (2018-12-18)
• MR T P RAVI v. STATE OF KARNATAKA — Karnataka High Court (2018-12-18)