K.SOMASHEKAR

3,914 recorded High Court judgment(s) · 2014–2025

Courts

Disposal nature

Recent judgments

• SRI SUBRAMANYA v. STATE BY SUBRAMANYAPURA POLICE STATION — Karnataka High Court (2025-02-19)
• ABDUL RAFIQ v. STATE OF KARNATAKA — Karnataka High Court (2025-02-14)
• NISHAK ALIAS PUCHE v. THE STATE OF KARNATKA — Karnataka High Court (2025-01-10)
• SMT VEENA v. THE STATION OFFICER — Karnataka High Court (2025-01-10)
• MR RANJITH NAREN @ MICHAEL v. THE STATE OF KARNATAKA — Karnataka High Court (2025-01-10)
• B S SHIVANANDAIAH v. STATE OF KARNATAKA — Karnataka High Court (2025-01-10)
• SRI. SOMASHEKAR REDDY v. STATE BY RAJANUKUNTE POLICE STATION — Karnataka High Court (2025-01-10)
• MANJU v. THE STATE OF KARNATAKA — Karnataka High Court (2024-07-09)
• THE STATE OF KARNATAKA v. HARISH BHAT — Karnataka High Court (2024-07-09)
• THE STATE OF KARNATAKA v. SURAJ S KUMAR — Karnataka High Court (2024-07-08)