K.SOMASHEKAR,CHILLAKUR SUMALATHA

118 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• MYSORE LAMP WORKS LIMITED v. S V ENGINEERS AND CONTRACTORS — Karnataka High Court (2024-09-27)
• U B SHETTY v. STATE OF KARNATAKA — Karnataka High Court (2024-09-19)
• NAVAYUGA ENGINEERING COMPANY v. BANGALORE METRO RAIL — Karnataka High Court (2024-08-29)
• SRI RAJESH H N v. SMT. ROHINI H S — Karnataka High Court (2024-08-02)
• THE RELIANCE GENERAL INSURANCE COMPANY LIMITED v. SUPREETH S @ SUPREETH SATHYENDRA SINCE DEAD BY HIS LRS SATHYENDRA BABU K — Karnataka High Court (2024-08-01)
• SMT. MUDDAMMA v. SRI. RAJENDRA KUMAR KATHARIA, I.A.S.,, — Karnataka High Court (2024-08-01)
• SRI LOKESH V R v. SATHYAVATHI G. — Karnataka High Court (2024-08-01)
• SMT.VENKATALAKSHMAMMA v. THE MANAGING DIRECTOR — Karnataka High Court (2024-08-01)
• MRS A V KAMALAMMA v. DR BAGADI GAUTHAM — Karnataka High Court (2024-07-30)
• B V SHIVASHANKAR v. P SHIVAPRASAD — Karnataka High Court (2024-07-30)