K.SOMASHEKAR,C M JOSHI

105 recorded High Court judgment(s) · 2017–2024

Courts

Karnataka High Court

105

Partly Allowed	43
DISMISSED	24
REJECTED	20
DISPOSED	6
ALLOWED AND REMANDED	4
ALLOWED	3
Dismissed for Non-Prosecution	3
Abated	2

SMT.REKHA MANJUNATH v. THE BRANCH MANAGER, M/S UNITED INDIA INSURANCE CO. LTD. — Karnataka High Court (2024-06-19)
RAHEELA BANU v. THE STATE OF KARNATAKA — Karnataka High Court (2024-06-19)
DAKSHITH v. STATE OF KARNATAKA — Karnataka High Court (2024-06-19)
MR. H. JAYAWANTHA SHENOY v. MRS CHANNAMMA — Karnataka High Court (2023-03-24)
SRI K MANJEGOWDA v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2023-03-24)
PADMAMMA v. STATE OF KARNATAKA — Karnataka High Court (2023-03-24)
MISS B K SWETHA v. MR. R SRINIVASA RAO — Karnataka High Court (2023-03-24)
The Oriental Insurance Company Ltd., v. SMT. AYISHA B B — Karnataka High Court (2023-03-24)
THE LEGAL MANAGER v. SRI SHIVAKUMAR S — Karnataka High Court (2023-03-24)
THE CLAIM MANAGER v. KARLINA — Karnataka High Court (2023-02-10)