K.SOMASHEKAR,B.S PATIL

26 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• MAHADEVAPPA S/O BASAVANEPPA AGADI, v. DANAPPA CHANABASAPPA KOTAMBRI, — Karnataka High Court (2017-06-14)
• TAVANAPPA MALASARJA PATIL v. VANAMALA — Karnataka High Court (2017-06-13)
• STATE OF KARNATAKA v. HANDIGURI SIDDAPPA — Karnataka High Court (2017-06-13)
• SIDDALINGAYYA v. THE STATE OF KARNATAKA — Karnataka High Court (2017-06-07)
• A. SHABBER S/O. A ABDUL SATTAR v. RAYADURGA MEHTAB S/O. R FAKRUSAB — Karnataka High Court (2017-06-06)
• BASAVARAJ S/O. KEMPUGUDDAYYA v. THE STATE OF KARNATAKA — Karnataka High Court (2017-06-05)
• PRAKASH BHARMU CHANDGADE, v. SUVARNA SIDANDER KANE, — Karnataka High Court (2017-05-31)
• NINGAPPA S/O. HONNAKERAPPA LINGASHETTI v. THE STATE OF KARNATAKA — Karnataka High Court (2017-05-29)
• SMT. VISHALAKSHI D/O CHANNAVEERAGOUDA PATIL v. SRI. V. PONNURAJ — Karnataka High Court (2017-04-28)
• SRI.NINGAPPA S/O KALLAPPA GULAGANNAVAR, v. SRI. V. PONNURAJ — Karnataka High Court (2017-04-28)