LexK.SOMASHEKAR,ANANT RAMANATH HEGDE
146 recorded High Court judgment(s) · 2020–2022
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 146 |
Disposal nature
| DISMISSED | 46 |
| Partly Allowed | 36 |
| DROPPED | 29 |
| DISPOSED | 24 |
| REJECTED | 8 |
| ALLOWED | 2 |
| ALLOWED AND REMANDED | 1 |
Recent judgments
- THE STATE OF KARNATAKA v. SOMASHEKHAR @ PINTYA — Karnataka High Court (2022-04-20)
- SHARANABASAPPA S/O SIDDANNA BIRADAR v. TUSHAR GIRINATH IAS AND ORS — Karnataka High Court (2022-04-20)
- THE STATE OF KARNATAKA v. NINGAPPA AMARAPPA BALABATTI, — Karnataka High Court (2022-04-20)
- SURYAKANT S/O KALYANI KINAGE v. NEELAMMA AND ANR — Karnataka High Court (2022-04-20)
- THE STATE THROUGH CPI v. LAXMI W/O DURGAPPA — Karnataka High Court (2022-04-20)
- KISHANRAO S/O VENKATRAO WAGAJI v. RAJKUMAR S/O DATTUBA PATIL AND ANR — Karnataka High Court (2022-04-20)
- MALLAPPA S/O DURGAPPA v. THE STATE — Karnataka High Court (2022-04-20)
- THE STATE OF KARNATAKA v. SRI SUGAPPA S/O KARIYAPPA — Karnataka High Court (2022-04-20)
- RENUKABAI v. MANJUNATH PRASAD N AND ORS — Karnataka High Court (2022-04-19)
- SHRI YANKANNA YADAV S/O MAREPPA v. THE STATE OF KARNATAKA AND ANR — Karnataka High Court (2022-04-19)