LexK.SOMASHEKAR,ANAND BYRAREDDY
125 recorded High Court judgment(s) · 2017–2017
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 125 |
Disposal nature
| DISMISSED | 58 |
| ALLOWED | 38 |
| DISPOSED | 9 |
| REJECTED | 8 |
| Partly Allowed | 5 |
| Dismissed for Non-Prosecution | 3 |
| DROPPED | 3 |
| ALLOWED AND REMANDED | 1 |
Recent judgments
- THE CHIEF SECRETARY v. M/S ANDERSON MARINE — Karnataka High Court (2017-03-22)
- THE CHIEF SECRETARY v. M/S ANDERSON MARINE — Karnataka High Court (2017-03-22)
- SATAPPA S/O TIMMANNA NARSGOND v. SHANTAPPA S/O PARIS ALGUR — Karnataka High Court (2017-03-22)
- MOORASAVIRAPPA @ MUTTANNA CHENNAPPA PATIL v. KRISHNARAO NARAYANARAO DESAI — Karnataka High Court (2017-03-22)
- GAVISIDDAPPA S/O SANGAPPA KALABURGI, v. SMT. MALLAVVA W/O IRAPPA KALABURGI, — Karnataka High Court (2017-03-22)
- THE STATE OF KARNATAKA v. IMAMSAB S/O. SHAMIDSAB CHALLARI — Karnataka High Court (2017-03-21)
- BASAVANTAPPA S/O.NINGAPPA SANTI v. SIDDAPPA S/O. RAMAPPA SANTI — Karnataka High Court (2017-03-21)
- BASAPPA S/O DURGAPPA BENAKANAKONDA @ HARIJAN, v. STATE OF KARNATAKA, — Karnataka High Court (2017-03-21)
- PUNDALIK S/O. SIDDAPPA KURI v. THE STATE OF KARNATAKA — Karnataka High Court (2017-03-21)
- RAYADURGA MEHTAB S/O. R FAKRUSAB v. THE STATE OF KARNATAKA — Karnataka High Court (2017-03-21)