K. SEMA

116 recorded High Court judgment(s) · 2021–2023

Courts

Disposal nature

Recent judgments

• ASHOK BHATTACHARJEE v. THE UNION OF INDIA AND 2 ORS — Gauhati High Court (2023-05-08)
• SAIKAT DUTTA v. THE UNION OF INDIA AND 2 ORS — Gauhati High Court (2023-05-08)
• RUPAM KUMAR BRAHMA v. THE STATE OF ASSAM AND 3 ORS. — Gauhati High Court (2023-02-22)
• THE STATE OF ASSAM AND 11 ORS v. DILIP KUMAR SARMA — Gauhati High Court (2022-03-24)
• MD. ABDUL HASSAN v. THE CHIEF CUM BRANCH MANAGER, — Gauhati High Court (2022-03-24)
• ASSAM SOCIETY OF CENTRE OF EXCELLENCE AND 11 ORS. v. SRI BISWAJIT PEGU AND ANR — Gauhati High Court (2022-03-24)
• ASSAM AGRICULTURAL UNIVERSITY AND ANR v. DR. RAJENDRA NATH BORPUZARI — Gauhati High Court (2022-03-24)
• ALI REJA OSMANI v. THE STATE OF ASSAM AND 5 ORS. — Gauhati High Court (2022-03-23)
• ATUL DAS v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2022-03-21)
• RINA BALA DAS v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2022-03-21)