LexK. SARATH
10,256 recorded High Court judgment(s) · 2015–2026
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 10256 |
Disposal nature
| DISPOSED OF NO COSTS | 5060 |
| DISMISSED AS INFRUCTUOUS | 1361 |
| CLOSED NO COSTS | 1063 |
| DISMISSED AS NON PROSECUTION | 771 |
| WITHDRAWN | 642 |
| DISMISSED FOR DEFAULT | 453 |
| ALLOWED NO COSTS | 448 |
| DISMISSED | 317 |
Recent judgments
- Thota Srinivas v. The State of Telangana — Telangana High Court (2026-05-06)
- L.Sriramulu v. The State of Telengana — Telangana High Court (2026-05-06)
- K. Nageswara Rao v. The State of Telangana — Telangana High Court (2026-05-06)
- A.Karunakar Reddy v. The State of Telangana — Telangana High Court (2026-05-06)
- P Aruna v. The State of Telangana — Telangana High Court (2026-05-06)
- Bandaru Gopal Reddy , v. The State of Telangana — Telangana High Court (2026-05-06)
- D.Rajendra Prasad(Died) v. The State of Telangana — Telangana High Court (2026-05-06)
- Pokkula Rajaram Lavaram, v. The State of Telangana — Telangana High Court (2026-05-06)
- B. Janaiah v. The State of Telangana — Telangana High Court (2026-05-06)
- Chennoju Kalinga Chary v. The State of Telangana — Telangana High Court (2026-05-06)