K.SAMPATH

30 recorded High Court judgment(s) · 2002–2003

Courts

Disposal nature

Recent judgments

• S.M.KAMALUDDIN FAKHRI v. THE ALL INDIA COUNCIL FOR — Madras High Court (2003-06-25)
• P.NATARAJAN v. THE COMMISSIONER OF LABOUR — Madras High Court (2003-03-21)
• HELEN P. v. THE GOVT OF TAMILNADU REP BY — Madras High Court (2003-03-18)
• M.VEERATESWARAN v. 1.THE DY.COLLECTOR CUM SUB. — Madras High Court (2003-03-18)
• K.R.NARAHYANASWAMY v. BHARAT HEAVY ELECTRICALS LTD — Madras High Court (2003-03-13)
• S. JARLINPRINSO v. THE DIRECTOR OF GOVERNMENT — Madras High Court (2003-03-13)
• 1. D.S. RAJAGOPALAN v. A. MOHAMMAD ALI — Madras High Court (2002-10-23)
• T N KRISHNA PILLAI v. K NALLAPERUMAL — Madras High Court (2002-10-04)
• RAMASWAMY (DIED) v. PAPAMMAL — Madras High Court (2002-10-04)
• LAKSHMI AMMAL v. THILLAI NATARAJAMURTHI — Madras High Court (2002-09-13)