K.S.RADHAKRISHNAN, V.K.MOHANAN

86 recorded High Court judgment(s) · 2007–2007

Courts

Disposal nature

Recent judgments

• DR.MARYKUTTY JOSEPH v. STATE OF KERALA — Kerala High Court (2007-09-17)
• K.P.S.C. v. SREELA RAJ N.R. — Kerala High Court (2007-08-24)
• DILIP.S. v. STATE OF KERALA — Kerala High Court (2007-08-24)
• K.C.POULOSE v. SENKUMAR, C & M.D., KSRTC — Kerala High Court (2007-08-24)
• UNION OF INDIA v. MEERA RANI — Kerala High Court (2007-08-24)
• K.P. MAYIN v. RTO, KOZHIKODE & OTHERS — Kerala High Court (2007-08-24)
• M/S.FAVAZ TIMBER INDUSTRIES v. THE INTELLIGNECE OFFICER(IB) — Kerala High Court (2007-08-24)
• SANTHOSH KALIYATH v. THE COMMISSIONER, HR & CE DEPARTMENT. — Kerala High Court (2007-08-24)
• UNION OF INDIA v. K.PRASANNA KUMARA MENON — Kerala High Court (2007-08-23)
• MANAGER, A.M.M HIGH SCHOOL AND LPS v. FATHIMAKUTTY P — Kerala High Court (2007-08-23)