K.S.RADHAKRISHNAN, T.R.RAMACHANDRAN NAIR

88 recorded High Court judgment(s) · 2007–2007

Courts

Disposal nature

Recent judgments

• M.J. MATHAI v. ASSISTANT EDUATIONAL OFFICER & OTHERS — Kerala High Court (2007-12-19)
• RAVEENDRAN NAIR v. TRAVANCORE DEVASWOM BOARD — Kerala High Court (2007-12-19)
• C.K.BALAN v. SATHYA.P.I. — Kerala High Court (2007-12-19)
• Y.AJITHKUMAR v. TRAVANCORE DEVASWOM BOARD — Kerala High Court (2007-12-19)
• INDIRA v. K.L.GEORGE — Kerala High Court (2007-12-19)
• K.MOHANACHANDRAN NAIR v. D.D.P.BABU — Kerala High Court (2007-12-19)
• SECRETASRY AND COMMERCIAL MANAGER, OIL v. P.S. VIJAYALAKSHMI — Kerala High Court (2007-12-18)
• K.D.BABU,S/O.DEVASSY v. K.T.ASHRAF.S/O.MOIDEEN — Kerala High Court (2007-12-18)
• DISTRICT MANAGER, FCI v. ULAHANNAN — Kerala High Court (2007-12-18)
• THE ORIENTAL INSURANCE CO. LTD. v. K. SUMATHI AMMA — Kerala High Court (2007-12-18)