K.S.RADHAKRISHNAN, M.N.KRISHNAN

112 recorded High Court judgment(s) · 2006–2007

Courts

Disposal nature

Recent judgments

• T.K.SHAHUL HASSAN MUSSALIYAR v. STATE OF KERALA — Kerala High Court (2007-12-06)
• P.V.CHANDRAN v. THE TRANSPORT COMMISSIONER AND OTHERS — Kerala High Court (2007-09-25)
• K.VIJAYA CHANDRAN v. SADANANDAN & OTHERS — Kerala High Court (2007-09-14)
• EMPLOYEES STATE INSURANCE CORPORATION v. MALABAR HOUSE — Kerala High Court (2007-09-14)
• SUEERA ALLOYS (P) LTD. v. THE K.S.E.B — Kerala High Court (2007-07-04)
• M.S.RAJESH KANNAN v. PRABHAKUMAR — Kerala High Court (2007-07-04)
• REGHUNATHAN PILLAI v. P.MOHANAN NAIR — Kerala High Court (2007-07-04)
• MARTIN @ MATHEW v. PREMI RAPPAI — Kerala High Court (2007-07-04)
• APPUKUTTAN v. SAJI — Kerala High Court (2007-07-04)
• A.C.CHUMMAR v. M/S.FEDERAL BANK LTD. — Kerala High Court (2007-07-04)